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State of Rajasthan - Section

Section 7 in Rajasthan Fisheries Rules, 1958

7. [ Term of licence. - Licence granted under rule 5 shall remain in force from the date of the issue of licence to 31st March, each year including the closed season, declared by the State Government under Rajasthan Fisheries Rule, 1958] [Substituted by GSR 45, dated 26.8.1981.].