Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Bombay Presidency - Subsection Section 12(a) in The Bombay Pleaders Act, 1920 (a)appear, plead or act, or agree so to do, on behalf of any other party whose interest in the case is adverse to that of his client, or
