Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(38) in The Gujarat Industrial Relations Act, 1946

(38)"Union" means a trade Union of employees which is registered under the Indian Trade Unions Act, 1926; (XVI of 1926.)