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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Manipur - Subsection

Section 91(1)(b) in The Manipur Panchayati Raj Act, 1994

(b)the manner in which tender for works, contracts and supplies shall be invited and examined and accepted by the Gram Panchayat or Zilla Parishad;