Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 9 in Andhra Pradesh Excise (Lease of right of selling by shop and conditions of licenses) Rules, 2005 9. Benami tenders not allowed. - No person shall submit tender on behalf of any other person unless he holds a power-of -attorney from such person.
