Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 17 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005 17. A party to the proceedings may either appear himself or through a representative, duly authorised by him in writing, in Form -1.
