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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(3)(iii) in The Bombay Provincial Municipal Corporations Act, 1949

(iii)the transfer, in whole or in part, of the assets, rights and liabilities of the surrendering local authority (including the rights and liabilities under any contract made by it) to the absorbing local authority or to the State Government and the terms and conditions for such transfer;