Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60B] [Entire Act] Union of India - Subsection Section 60B(5) in The Companies (Amendment) Act, 2000 (5)Every variation as made and highlighted in accordance with sub- section (4) above shall be individually intimated to the persons invited to subscribe to the issue of securities.
