Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in Territorial Army Rules, 1948 12. Appointment. (a)A person enrolled in the Territorial Army shall be appointed by the officer who enrolled him to a unit of the Territorial Army.[* * * *](b)Rules for appointment of officers of the Territorial Army shall be the same as for the Regular Army.
