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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(3) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(3)It shall be open to the Commission for the sake of timely completion of proceedings, to direct bunching up associations/groups/forums referred to above, for submission of affidavits/submissions collectively.