Section 23(2)(iii) in The Hemchandracharya North Gujarat University Act, 1986

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State of Gujarat - Subsection

Section 23(2)(iii) in The Hemchandracharya North Gujarat University Act, 1986

(iii)one member to be nominated by the Vice-Chancellor by rotation in the manner specified by the Statutes from amongst the members of each Board of Studies for the subjects comprised in the Faculty, other than the Chairmen and the Heads of University Departments, and

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State of Gujarat - Subsection

Section 23(2)(iii) in The Hemchandracharya North Gujarat University Act, 1986