Section 1041(b) in Police Regulations, Bengal , 1943
(b)Awards under sub-clause (i) of clause (a) will be made as soon as possible after the event occasioning the grant. Cases falling under this sub-clause should be reported by Superintendents to the Inspector-General as soon as they occur through the Range Deputy Inspector-General and by the Deputy Inspector-General, Criminal Investigation Department and Intelligence Branch, direct.
