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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(8) in The U.P. Bottling of Foreign Liquor Rules, 1969

(8)blending or reducing is prohibited except under and in accordance with the special permission of the Excise Commissioner;Note. - The terms blending and reducing shall carry the meanings given in Para 45 of the Excise Manual Volume I (1962 edition).