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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(3)(f) in Advertisement (Registration and Regulation) Bye-laws, 2012

(f)"Display" means passive or dynamic display of a hoarding, with or without illumination, in static, rotating or moving form, with or without audio accompaniment.