Madhya Pradesh High Court
Manoj Bansane @ Madhukar vs The State Of Madhya Pradesh on 18 December, 2017
THE HIGH COURT OF MADHYA PRADESH CRA-5825-2017 (MANOJ BANSANE @ MADHUKAR Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 18-12-2017 None for the appellant despite repeated calls. Case is therefore, adjourned. List the matter after 6 weeks. (S.K. SETH) (SMT. ANJULI PALO) JUDGE JUDGE santoshm