Madras High Court
P.Ida Rani vs The Director General Of Police on 30 June, 2020
Author: B.Pugalendhi
Bench: B.Pugalendhi
W.P(MD)No.7017 of 2020
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED: 30.06.2020
CORAM
THE HONOURABLE MR.JUSTICE B.PUGALENDHI
W.P(MD)No.7017 of 2020
and
W.M.P.(MD)Nos.6444 and 6445 of 2020
P.Ida Rani ...Petitioner
Vs
1.The Director General of Police,
Kamarajar Salai,
Mylapore,
Chennai – 600 004.
2.The Superintendent of Police,
District Police Office,
Nagercoil,
Kanyakumari District.
3.The Dean,
Asaripallam Government Medical College Hospital,
Asaripallam,
Kanyakumari District.
4.The Inspector of Police,
Colachel Police Station,
Kanyakumari District.
5.The Inspector of Police,
J12, Kanathur Police Station,
Adaiyar,
Chennai. ...Respondents
Prayer: Petition filed under Article 226 of Constitution of
India seeking a Writ of Mandamus directing the third
respondent to conduct re-postmortem of the petitioner's son
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W.P(MD)No.7017 of 2020
namely Sam Wilson body by a team of senior professors
Forensic Department and in the presence of independent
expert Forensic doctors from the petitioner's side under
the full video coverage based on the petitioner's
representation dated 03.06.2020.
For Petitioner : Mr.S.C.Herold Singh
For Respondents : Mr.K.K.Ramakrishnan,
Additional Public Prosecutor
*****
ORDER
The learned Counsel appearing for the petitioner sought permission of this Court to withdraw this Writ Petition with liberty to file a Writ Petition before the Principal Seat.
2.In view of the submission made by the learned Counsel appearing for the petitioner, this Writ Petition is dismissed as withdrawn with liberty to file a Writ Petition before the Principal Seat. No costs. Consequently, the connected Writ Miscellaneous Petitions are closed.
Index : Yes/No 30.06.2020
Internet : Yes/No
SRM
NOTE: In view of the present lock down owing to COVID-19 pandemic, a web copy of the order may be utilized for official purposes, but, ensuring that the copy of the order that is presented is the correct copy, shall be the responsibility of the advocate/litigant concerned. http://www.judis.nic.in 2/4 W.P(MD)No.7017 of 2020 To
1.The Director General of Police, Kamarajar Salai, Mylapore, Chennai – 600 004.
2.The Superintendent of Police, District Police Office, Nagercoil, Kanyakumari District.
3.The Dean, Asaripallam Government Medical College Hospital, Asaripallam, Kanyakumari District.
4.The Inspector of Police, Colachel Police Station, Kanyakumari District.
5.The Inspector of Police, J12, Kanathur Police Station, Adaiyar, Chennai.
6.The Additional Public Prosecutor, Madurai Bench of Madras High Court, Madurai.
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