Section 1 in Jharkhand Single Window Clearance Act, 2015
1. Short title, extent and commencement.
(1)This Act may be called the "Jharkhand Single Window Clearance Act, 2015".(2)It shall extend to whole of the State of Jharkhand.(3)It shall come into force on such date as the Government of Jharkhand may, by notification in the official Gazette.
