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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(4)(b) in Rajasthan Co-operative Societies Act, 1965

(b)all claims of the members and creditors who exercise the option referred to in sub-section (2) within the period specified therein have been met in full.