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[Cites 0, Cited by 0] [Section 8(11)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(11)(i) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(i)inspect within five days of the order or within such further time not exceeding five days as the inquiring authority may allow, the documents, specified in the list referred to in sub-rule (3); and