Section 45(2)(c) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(2)(c) in The Bihar Motor Vehicles Rules, 1992

(c)The Technical Co-operation Mission of the United States of America or its field personnel in respect of motor vehicles belonging to that Mission and assigned to its field personnel for their official use in the State of Bihar,

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State of Bihar - Subsection

Section 45(2)(c) in The Bihar Motor Vehicles Rules, 1992