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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(1)The Hyderabad Growth Corridor Limited may enter into an agreement with any Agency / Company/ Partnership/ person for collection of User fee on Outer Ring Road. They may be permitted to deploy their man power equipment etc., to collect User fee at the agreed rates from different categories of mechanical vehicles for an agreed period for the use of the facilities thus created, subject to terms and condition of the agreement and these rules.