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Income Tax Appellate Tribunal - Bangalore

Income Tax Officer Ward-3(1)(3), ... vs M/S Hamara Shelters Pvt Ltd , Bangalore on 18 March, 2020

               IN THE INCOME TAX APPELLATE TRIBUNAL
                        "B" BENCH : BANGALORE

             BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT
             AND SHRI B R BASKARAN, ACCOUNTANT MEMBER

                                ITA 232/Bang/2019
                              Assessment year: 2015-16

       Income Tax Officer,             Vs.    Hamara Shelters Pvt. Ltd.
       Ward- 3(1)(3),                         No.41, Mantri House,
       Bangalore - 560095                     Vittal Mallya Road,
                                              Bangalore - 560 001.
                                              PAN: AAACH 9576P
             APPELLANT                               RESPONDENT

Appellant by      : Shri Priyadarshini Mishra, JCIT(DR)(ITAT), Bengaluru.
Respondent by     : None

                 Date of hearing       : 27.02.2020
                 Date of Pronouncement : 18.03.2020

                                    ORDER

Per N.V. Vasudevan, Vice President This appeal is by the revenue against the order dated 02.11.2018 of the CIT(Appeals)-3, Bangalore for the assessment year 2015-16.

2. Admittedly, the tax effect in this appeal by the revenue is less than Rs.50 lakhs. In view of the CBDT in Circular No.17/2019, dated 08.08.2019, the revenue cannot file appeals before the Tribunal where the tax effect is less than Rs.50 lakhs. Since the tax effect in the present appeal is less than Rs.50 lakhs, this appeal of the revenue is liable to be ITA No.232/Bang/2019 Page 2 of 2 dismissed as not maintainable. Accordingly, the appeal of the revenue is dismissed.

3. In the result, the revenue's appeal is dismissed.

Pronounced in the open court on this 18th day of March, 2020.

                      Sd/-                                        Sd/-

           ( B R BASKARAN )                         ( N V VASUDEVAN )
         ACCOUNTANT MEMBER                            VICE PRESIDENT

Bangalore,
Dated, the 18th March, 2020.

/Desai S Murthy /
Copy to:

1.   Appellant
2.   Respondent
3.   CIT
4.   CIT(A)
5.   DR, ITAT, Bangalore.

                                                  By order



                                            Assistant Registrar
                                             ITAT, Bangalore.