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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(c) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(c)To report to the Commissioner in writing any attempt by anybody to set up vending paraphernalia in the no-vending space(s), and to give effect to the orders of the Commissioner and the Town Vending Committee in this regard.