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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(1)(a) in Tamil Nadu Fisheries University Act, 2012

(a)The manner in which and the conditions subject to which the pension, gratuity, insurance and provident fund may be instituted for the benefit of the officers, teachers and other employees of the University;