Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 95 in The Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982 95. Kg capacity - 112 cm x 67.5 cm x 1021 gms.
