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Allahabad High Court

Maharajdin Pal vs State Of Up on 4 March, 2016

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1765 of 2016
 

 
Applicant :- Maharajdin Pal
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Rajeev Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.
 

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, may be filed within one week thereafter.

List thereafter. 

Order Date :- 4.3.2016 Jitendra