Allahabad High Court
Maharajdin Pal vs State Of Up on 4 March, 2016
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1765 of 2016 Applicant :- Maharajdin Pal Opposite Party :- State Of Up Counsel for Applicant :- Rajeev Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, may be filed within one week thereafter.
List thereafter.
Order Date :- 4.3.2016 Jitendra