Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Rajasthan - Subsection Section 25(a) in General Specification and Conditions of Contract (a)Materials - Stones to be used shall be free from cracks hard durable and not affected by weather. These shall be from the quarry or quarries approved by the Engineer-in-Charge.
