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Allahabad High Court

Dr. Nilima Kumari Srivastava W/O Abhay ... vs State Of U.P. Thru Prin. Secy. Sec. ... on 12 July, 2010

Author: Satyendra Singh Chauhan

Bench: Satyendra Singh Chauhan

Court No. - 22

Case :- SERVICE SINGLE No. - 3171 of 2009

Petitioner :- Dr. Nilima Kumari Srivastava W/O Abhay Kumar Saxena
Respondent :- State Of U.P. Thru Prin. Secy. Sec. Education & Others
Petitioner Counsel :- Abhay Kumar Saxena,Shakti Singh
Respondent Counsel :- C.S.C.,H.S. Jain

Hon'ble Satyendra Singh Chauhan,J.

Sri H.S. Jain, learned counsel for the Service Selection Board on the basis of instructions states that result of the petitioner has been declared and she has been selected on the post of Principal of Balika Vidya Niketan Inter College, Lucknow. He further states that he has also handed over the copy of the letter to Sri Sudeep Kumar, counsel for the petitioner.

In these circumstances, the purpose for which the present petition has been filed has been fulfilled and the petitioner's result having been declared, no further orders are required to be passed in this petition.

Subject to the above observation, the writ petition is finally disposed of.

Opposite party no.3, who is present today, need not appear again.

Order Date :- 12.7.2010 Rao/-