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[Cites 0, Cited by 3] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(2) in The Patents Act, 1970

(2)A patent shall cease to have effect notwithstanding anything therein or in this Act on the expiration of the period prescribed for the payment of any renewal fee, if that fee is not paid within the prescribed period or within such extended period as may be prescribed.