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State of Chattisgarh - Section

Section 90 in The Chhattisgarh Motor Vehicles Rules, 1994

90. Interval of rest.

- Any time spent by the driver of a vehicle on or near the vehicle when it is at rest, when he is at liberty to leave the vehicle for rest and refreshment although required to remain within sight of the vehicle shall be deemed to be an interval of rest for the purpose of clause (a) of sub-section (1) of Section 91.