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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(5) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(5)Each Department shall have a Head, whose appointment, powers and duties shall be as may be prescribed, and who shall be responsible to the Associate Dean for the proper organization and working of the Department.