Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in The Food Safety and Standards Rules, 2011 8. "Notified laboratory" means any of the laboratories, notified by the Food Authority under sub-sections (1)and (2) of section 43 of the Act.
