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Bombay High Court

Balu Ramasubbu Swami vs The Divisional Commissioner And Ors on 11 June, 2021

Author: N. J. Jamadar

Bench: S. S. Shinde, N. J. Jamadar

                                                                          9-wp-1937-2021.doc




             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                         WRIT PETITION NO. 1937 OF 2021

Balu Ramasubbu Swami                             ...Petitioner
           vs.
The Divisional Commissioner
and Ors.                                         ...Respondents

Mr.Taraq Sayed i/b Mr. Swanil Wagh for petitioner.
Mr.
Dr.F.R. Shaikh, APP for State.

                           CORAM :          S. S. SHINDE &
                                            N. J. JAMADAR, JJ.

DATE : JUNE 11, 2021 (THROUGH VIDEO CONFERENCE) P.C.:

1. Heard Mr. Sayed, the learned counsel for the petitioner.
2. The learned APP seeks time to place the original record.
3. List the petition on 15th June 2021 at 1:45 P.M. as "Part-

heard".

(N. J. JAMADAR, J.) (S. S. SHINDE, J.) Shraddha Talekar, PS 1/1 ::: Uploaded on - 14/06/2021 ::: Downloaded on - 15/09/2021 22:16:05 :::