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[Cites 0, Cited by 1] [Section 26] [Entire Act]

State of Jharkhand - Subsection

Section 26(1) in The Jharkhand State Agricultural University Act, 2000

(1)Agricultural Research Programme shall be developed in a University from time to time and subject to the provisions of this Act and the Statutes, a University shall carry on research directed to problems of agriculture and allied sciences for the purpose of aiding the development of the area of its jurisdiction in the State.