Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(2) in The Orissa Industrial Infrastructure Development Corporation Act, 1980

(2)When an order is made under Sub-section (1), the Corporation shall present or cause to be presented for audit such accounts and shall furnish to the person appointed under Sub-section (1), such information as the said person may require for the purpose of audit.Chapter-V Applicability of certain laws