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[Cites 0, Cited by 4] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(3) in The Customs Act, 1962

(3)The stores referred to in sub-sections (1) and (2) are the following:-
(a)stores for the use of a ship of the Indian Navy;
(b)stores supplied free by the Government for the use of the crew of a ship of the Indian Navy in accordance with their conditions of service.