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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3) in The Boiler Operation Engineers' Rules, 2011

(3)Candidates who have undergone a course of training at a recognized Engineering College or Technical Institution must produce either the degree or diploma of the course or a certificate from the Principal or Superintendent of the Institution giving the period devoted in completing the course.