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State of Assam - Section

Section 7 in Assam Home Guards Rules, 1947

7.

During his period of training which shall not exceed 2 months, and when called out on duty, every officer of Home Guard whether on the active or reserve establishments, shall receive pay or honorarium at the rate appropriate to his rank, as fixed from time to time by the Provincial Government. He shall also be entitled to receive free board at a cost not exceeding a maximum limit fixed by standing orders under the Act, or free rations, or a cash allowance in lieu, on the scale laid down for Government servants from time to time.He shall receive also serviceable uniform and a set of equipment as may be prescribed in Standing Orders.The rates of pay or honorarium while on action list unfiltered by order of provincial Government shall be
  Rs.
Home guard--------------------------- 28 per mensem
Nayak--------------------------------- 32
Jatedar------------------------ 45
Subedars----------------------- 50 " "
Jila Adhinayak----------------- 100 " "
Provided that any officer or Guard who desires to serve in an honorary capacity may disclose his intention in writing to the address of his Commandant, and in that case shall not draw any pay.