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The State Of Bihar & Ors vs Rameshwar Prasad & Ors on 11 February, 2010

Author: Dipak Misra

Bench: Dipak Misra

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 LPA No.274 of 2010
                            THE STATE OF BIHAR & ORS
                                        Versus
                            RAMESHWAR PRASAD & ORS
                                      -----------

02. 11.02.2010

I.A.No.1379 of 2010 This is an application for condonation of delay of 111 days in preferring the appeal.

Issue notice of this application to the respondents. Requisites by registered post with acknowledgement due be filed within ten days hence, failing which the application for condonation of delay shall stand dismissed without further reference to the Bench and as a natural corollary the appeal shall also stand dismissed.

(Dipak Misra, C.J.) (Mihir Kumar Jha, J.) Sunil