Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 828] [Entire Act] State of Punjab - Subsection Section 828(f) in Punjab Jail Manual, 1996 (f)That proper places for the convenient and orderly distribution and suitable utensils and other appliances for the consumption of food, are duly provided.