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[Cites 0, Cited by 3] [Section 22(4)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4)(d) in The National Food Security Act, 2013

(d)provide assistance to the State Government in meeting the expenditure incurred by it towards intra-State movement, handling of foodgrains and margins paid to fair price shop dealers, in accordance with such norms and manner as may be prescribed by the Central Government; and