Section 29 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995
29. Manner of publication of notice under rule 28.
- Notice under rule 28 shall be published at least 20 days before the date appointed for the poll by affixing a copy thereof on the notice board in the office of :-(a)District Election Officer,(b)Returning Officer, and(c)Panchayat concerned.
