Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 30 in The Punjab School Education Board Travelling Allowance Regulations

30.

An employee summoned to give evidence of facts that have come to his knowledge in the discharge of his duties in a case to which neither the Board nor the State is a party shall not be entitled to any payment other than that admissible by the Rules of the Court.