Section 2(3)(c) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

[Cites 0, Cited by 1] [Section 2(3)] [Section 2] [Entire Act]

(c)a motor transport undertaking as defined in clause (g) of section 2 of the Motor Transport Workers Act, 1961 (Central Act 27 of 1961); or

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