Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 6 in Destructive Insects and Pests Act, 1914 6. Protection to person acting under Act.- No suit, prosecution or other legal proceeding shall lie against any person for anything in good faith done or intended to be done under this Act.
