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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(2) in Orissa Zilla Parishad Election Rules, 1994

(2)All other words and expression used but not defined herein shall, unless the context otherwise requires, have the same meaning as have been assigned to them respectively in the Act.Part-II General