Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 280] [Entire Act] State of Rajasthan - Subsection Section 280(1) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (1)Whenever the Speaker rises he shall be heard in silence and any member who is then speaking or offering to speak shall immediately sit down.
