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[Cites 0, Cited by 0] [Section 57B(2)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(2)(v) in The Chhattisgarh Co-Operative Societies Act, 1960

(v)"Short term co-operative credit structure society" includes the State Co-operative Bank, a Central Cooperative Bank and a Primary Agricultural Credit Cooperative Society.