Supreme Court - Daily Orders
Manju Devi vs Onkarjit Singh Ahluwalia@ Omkarjeet ... on 20 April, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
CRIMINAL MISCELLANEOUS PETITION NO.6781 OF 2017
(For extension of time from surrendering on behalf
of Respondent Nos.1 and 2)
IN
CRIMINAL APPEAL NO.570 OF 2017
MANJU DEVI ... APPELLANT(S)
VS.
ONKARJIT SINGH AHLUWALIA@
OMKARJEET SINGH & ORS. ... RESPONDENT(S)
O R D E R
This Criminal Miscellaneous Petition has been filed on behalf of respondent Nos. 1 and 2 seeking extension of time to surrender in terms of our order dated 24 th March, 2017.
Heard learned counsel for the parties. Criminal Miscellaneous Petition is allowed. Time “to surrender” is extended by two weeks.
.....................J. [R.K. AGRAWAL] .....................J. [ABHAY MANOHAR SAPRE] New Delhi;
April 20, 2017.
Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.04.22 11:16:02 IST Reason: 1 ITEM NO.1 COURT NO.10 SECTION IIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CRLMP. 6781/2017 in Criminal Appeal No(s). 570/2017 MANJU DEVI Appellant(s) VERSUS
ONKARJIT SINGH AHLUWALIA@ OMKARJEET SINGH & ORS. Respondent(s) (For extension of time from surrendering on behalf of R-1 & R-2 and office report) Date : 20/04/2017 This application was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE For Appellant(s) Mr. Sanjeev Kumar,Adv.
Mr. Naik H.K.,Adv.
Mr. Rajnish,Adv.
Mr. Anil Kumar Sinha,Adv.
For Respondent(s) Mr. A.Sharan,Sr.Adv.
Ms. Anjana Prakash,Adv. Mr. Sanchit Guru Janmesh,Adv. Mr. Himanshu Shekhar,Adv.
Mr. Gunjan Bansal,Adv.
Mr. Suman Jyoti Khaitan,Adv. Ms. Swati S,Adv.
Mr. Abhinav Mukerji,Adv.
UPON hearing the counsel the Court made the following O R D E R Criminal Miscellaneous Petition is allowed in terms of the signed order.
Time “to surrender” is extended by two weeks.
(Anita Malhotra) (Chander Bala) Court Master Court Master (Signed order is placed on the file.) 2