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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(q) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

(q)"key managerial personnel" shall have the same meaning as defined under section 2(51) of the Companies Act, 2013;